Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(iv) in Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011 (iv)to receive applications for relaxations, exemptions and concessions as mentioned in section 11 from the investor;
