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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(a) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(a)stones or masonary pillars, two feet long, cut for a length of six inches at the top into a prism of a triangular cross section, each side of the triangle being five inches in length at each trinjunction point where boundaries of three or more villages or units of survey meet;