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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in Rajasthan Public Libraries Rules, 2012

(2)'B' class public library, which-
(a)has more than 5,000 books;
(b)subscribe to more than 15 periodicals and 5 newspapers;
(c)maintains a separate and well equipped children section;
(d)has more than 100 members;
(e)has such accommodation and furniture as the Director may consider sufficient for the efficient working of the library;
(f)has full time librarian during its working hours;
(g)remains open for public for not less than six hours on every working day; and
(h)organizes not less than four cultural programmes in a year.