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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(ii) in Telangana Court-fees and Suits Valuation Act, 1956

(ii)be filed, exhibited or recorded in, any public office, or be acted on or furnished by any public officer, except on payment of the fee chargeable in respect of such document under this Act: