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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(2)(f) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(f)one member from amongst the Dean of Research and Development and the Deans of Faculties, on rotation as per seniority;