Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(e) in The Orissa Secretariat Service Rules, 1980 (e)[ "year" means the calendar year.] [Added vide Notification No. 22056/12.4.2001, OG Part III-A No. 21 Dated 25.5.2001.]
