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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Assam - Subsection

Section 69(i) in Instructions Relating to Liquor

(i)On the 7th, 14th, 21st and last day of each month or on the day previous, if these days fall on Sundays or public holidays, the balance account must be ruled off, totalled and balanced, the balance on hand being transferred to the left hand side of the account.