Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Andhra Pradesh - Subsection Section 32(8) in Andhra Pradesh Farmers Management of Irrigation Systems Rules (8)The decision of the Election Officer as to the validity of a ballot paper shall be final subject to scrutiny only and if necessary on reversal of an election petition.
