Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 2 in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab 2. Application for purchase of salt. - To remit the fees chargeable on applications in writing, relating exclusively to the purchase of salt which is the property of the Government.
