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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(3)The Officer-in-charge of an observation home or place of safety shall furnish a report to the Board in case of any admission made on the requisition received from the police.