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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(3)(b) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(b)making or causing to be made such inquiries and calling for such reports or evidence as it deems fit ; and