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[Cites 0, Cited by 1] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(2) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(2)[* * * * * * *] [Sub-section (2) was deleted by Maharashtra 21 of 1994, Section 57(2)]