Section 35(2) in Rajasthan Sports University, Jhunjhunu Act, 2013
(2)The following moneys shall form part of, and be paid into, the University fund, namely:-(a)any contribution or grant by the State Government;(b)income arising to the University from all sources including income from fees and charges;(c)trusts, bequests, donation, endowments and other grants, if any;(d)such other money as may be prescribed by the Statutes.
