Supreme Court - Daily Orders
Bangalore Metro Rail Corporation ... vs Jmc Atepl Joint Venture on 28 October, 2021
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Bela M. Trivedi
ITEM NO.19 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.6125/2021
(Arising out of impugned final judgment and order dated 25-02-2021
in CMA No.7/2020 passed by the High Court Of Karnataka At
Bengaluru)
BANGALORE METRO RAIL CORPORATION LIMITED Petitioner(s)
VERSUS
JMC ATEPL JOINT VENTURE Respondent(s)
Date : 28-10-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Gopal Jain, Sr. Adv.
Mr. Pai Amit, AOR
Ms. Pankhuri Bhardwaj, Adv.
Ms. Ranu Purohit, Adv.
Ms. Bhavana Duhoon, Adv.
For Respondent(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rohan Talwar, Adv.
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Not taken up.
List on 10.11.2021.
(MUKESH NASA) (VIRENDER SINGH) Signature Not Verified COURT MASTER BRANCH OFFICER Digitally signed by Dr. Mukesh Nasa Date: 2021.10.29 18:27:06 IST Reason: