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Supreme Court - Daily Orders

Bangalore Metro Rail Corporation ... vs Jmc Atepl Joint Venture on 28 October, 2021

Bench: Uday Umesh Lalit, S. Ravindra Bhat, Bela M. Trivedi

      ITEM NO.19                                  COURT NO.2               SECTION IV-A

                                    S U P R E M E C O U R T O F        I N D I A
                                            RECORD OF PROCEEDINGS

      Petition for Special Leave to Appeal (C) No.6125/2021

      (Arising out of impugned final judgment and order dated 25-02-2021
      in CMA No.7/2020 passed by the High Court Of Karnataka At
      Bengaluru)

      BANGALORE METRO RAIL CORPORATION LIMITED                              Petitioner(s)

                                                         VERSUS

      JMC ATEPL JOINT VENTURE                                               Respondent(s)


      Date : 28-10-2021 This petition was called on for hearing today.

      CORAM :
                              HON'BLE MR. JUSTICE UDAY UMESH LALIT
                              HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                              HON'BLE MS. JUSTICE BELA M. TRIVEDI

      For Petitioner(s)                    Mr.   Gopal Jain, Sr. Adv.
                                           Mr.   Pai Amit, AOR
                                           Ms.   Pankhuri Bhardwaj, Adv.
                                           Ms.   Ranu Purohit, Adv.
                                           Ms.   Bhavana Duhoon, Adv.

      For Respondent(s)                    Mr.   Jaideep Gupta, Sr. Adv.
                                           Mr.   Mahesh Agarwal, Adv.
                                           Mr.   Rohan Talwar, Adv.
                                           Mr.   E. C. Agrawala, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Not taken up.

List on 10.11.2021.

(MUKESH NASA) (VIRENDER SINGH) Signature Not Verified COURT MASTER BRANCH OFFICER Digitally signed by Dr. Mukesh Nasa Date: 2021.10.29 18:27:06 IST Reason: