Section 269A(2)(g) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 269A(2)] [Section 269A] [Entire Act]

Union of India - Subsection

Section 269A(2)(g) in The Income Tax Act, 1961

(g)"person interested", in relation to any immovable property, includes all persons claiming, or entitled to claim, an interest in the compensation payable on account of the acquisition of that property under this Chapter;

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Union of India - Subsection

Section 269A(2)(g) in The Income Tax Act, 1961