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Rajasthan High Court - Jodhpur

Madan Lal Damor vs State Of Rajasthan on 25 January, 2023

Author: Dinesh Mehta

Bench: Dinesh Mehta

(1 of 1) [CW-1541/2023] HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ Petition No. 1541/2023 Madan Lal Damor

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. S.S. Shekhawat For Respondent(s) :

JUSTICE DINESH MEHTA Order 25/01/2023 List this case on 02.02.2023, as prayed while showing name of Mr. Manish Vyas, learned Additional Advocate General in the cause list.
Two sets of paper book be supplied to Mr. Vyas.
(DINESH MEHTA),J 374-Arvind/-
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