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[Cites 0, Cited by 0] [Section 43(5)] [Section 43] [Entire Act]

State of Andhra Pradesh - Subsection

Section 43(5)(iv) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999

(iv)The Commission, while granting the exemption, shall be entitled to impose any other conditions as the Commission considers appropriate, including the terms for revocation or modification of the exemption.