Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(vii) in Punjab Excise Bonded Warehouse Rules, 1957

(vii)"officer-in-charge" means an officer of the Excise Department, deputed to supervise work in the Bonded Warehouse.