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Union of India - Section

Section 6 in The Regulation of Lead Contents in Household and Decorative Paints Rules, 2016

6. Authorized agencies for testing of products.

- The Central Power Research Institute, Bengaluru and its regional centers at Bhopal, Guwahati, Hyderabad, Kolkata, Nagpur, Nashik and Noida and any other agency notified by the Ministry of Environment, Forest and Climate Change from time to time shall be authorized to carry out such tests as they deem necessary for determining whether a product contains lead not exceeding 90 parts per million as specified in rule 3.