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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(4)(b) in Jammu and Kashmir Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2018

(b)ensure that the agencies, consultants, advisors or other persons appointed or engaged for performing any function of the Authority, have in place appropriate technical and organizational security measures for the information ; and