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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2) in The Central Electricity Regulatory Commission (Procedure, Terms and Conditions for Grant of Trading Licence and other Related Matters) Regulations, 2009

(2)Any person authorised by the Commission shall be entitled to inspect and verify the accounts of the licensee, and the licensee shall render all necessary assistance to such person.