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[Cites 0, Cited by 0] [Section 271] [Entire Act]

State of Haryana - Subsection

Section 271(c) in Haryana Municipal Corporation Act, 1994

(c)to provide receptacles of the type and in the manner prescribed by the Commissioner for the collection therein of all filth, rubbish and other polluted and obnoxious matter from such premises and to keep such receptacles in good condition and repair.