Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Bayer Intellectual Property Gmbh vs The Controller Of Patents on 11 May, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                    $~1
                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                    +     C.A.(COMM.IPD-PAT) 27/2021
                          BAYER INTELLECTUAL PROPERTY GMBH ..... Appellant
                                       Through: Mr. Debashish Banerjee and
                                       Mr. Ankush Verma, Advs.

                                            Versus

                          THE CONTROLLER OF PATENTS          ..... Respondent
                                       Through: Mr.    Alexander       Mathai
                                       Paikaday, Adv.
                          CORAM:
                          HON'BLE MR. JUSTICE C.HARI SHANKAR
                                            ORDER

% 11.05.2023

1. An accommodation is sought by Mr. Paikaday on the ground of non-availability of Mr. Harish Vaidyanathan Shankar, CGSC for the respondent.

2. Renotify for hearing and disposal on 19th May 2023.

C.HARI SHANKAR, J MAY 11, 2023 rb Signature Not Verified Signed By:KAMLA RAWAT Signing Date:16.05.2023 11:59:05