Delhi High Court - Orders
Bayer Intellectual Property Gmbh vs The Controller Of Patents on 11 May, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 27/2021
BAYER INTELLECTUAL PROPERTY GMBH ..... Appellant
Through: Mr. Debashish Banerjee and
Mr. Ankush Verma, Advs.
Versus
THE CONTROLLER OF PATENTS ..... Respondent
Through: Mr. Alexander Mathai
Paikaday, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 11.05.2023
1. An accommodation is sought by Mr. Paikaday on the ground of non-availability of Mr. Harish Vaidyanathan Shankar, CGSC for the respondent.
2. Renotify for hearing and disposal on 19th May 2023.
C.HARI SHANKAR, J MAY 11, 2023 rb Signature Not Verified Signed By:KAMLA RAWAT Signing Date:16.05.2023 11:59:05