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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(e) in Grama Panchayats Rules, 1968

(e)The Grama Panchayat may impose under Clause (e) of Subsection (2) of Section 58 of the Act, licence fee on brokers commission agents, weighmen and measurers practising their call in each market subject to minimum of rupee one and maximum of rupees five a year;