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Jammu & Kashmir High Court

M/S Trb Infratech Pvt. Ltd vs Union Territory Of J&K And Others on 28 December, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

                                                                                     Item No.207
                                                                                     After Notice
                                IN THE HIGH COURT OF JAMMU AND KASHMIR
                                               AT JAMMU
                                                (THROUGH VIRTUAL MODE)
                                                                              WP(C) No.1861/2020

                   M/s TRB Infratech Pvt. Ltd.                                      ...Petitioner(s)
                                     Through:     Mr. Parag Sharma, Advocate.

                                                              V/s

                   Union Territory of J&K and others.                             ...Respondents

Through: Mr. F. A. Natnoo, AAG.

CORAM: Hon'ble Mr Justice Sanjeev Kumar, Judge.

(ORDER) 28.12.2020 Learned counsel for the respondents seeks and is granted four weeks' time to file objections.

List on 10th February, 2021.

(Sanjeev Kumar) Judge Jammu 28.12.2020 "Abdul Qayoom, PS"

ABDUL QAYOOM LONE 2020.12.30 12:24 I attest to the accuracy and integrity of this document