Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 20 in The Rajasthan Legal Aid Rules, 1984 20. Application to whom to be addressed. (1)Every application or communication to be presented to the Committee for the purposes of these rules shall be addressed to the Chairman or the secretary of the Committee.
