Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 168] [Entire Act] State of Rajasthan - Subsection Section 168(b) in The Rajasthan District Boards Act, 1954 (b)the preparation of plans and estimates for works which are to be partly or wholly constructed at the expense of the Board;
