Bombay High Court
Shri.Arvinder Pal Ahuja vs Shri.Jatinder Pal Singh Hundal Since ... on 7 February, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CIVIL APPLICATION NO.223 OF 2019 IN FIRST APPEAL ST. NO.8948 OF 2017 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions Court's or Judge's orders and Registrar's orders Advocate Ganesh Ambekar i/by M/s.Thakore Jariwala & Associates Present for Applicant.
CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 07th February, 2019 Returnable date is extended by 6 weeks.
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