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Bombay High Court

Federation Of Retail Traders Welfare ... vs State Of Maharashtra And 7 Ors on 17 September, 2019

Author: Bharati Dangre

Bench: Pradeep Nandrajog, Bharati Dangre

(1)-PILL-67-10 & group matters.doc.


Pdp.
  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

   PUBLIC INTEREST LITIGATION (L) NO.67 OF 2010

Mumbai Grahak Panchayat                           ..Petitioner
     Versus
The Union of India & Ors.                         ..Respondents

                      WITH
    PUBLIC INTEREST LITIGATION (L) NO.1 OF 2011

Akshata Kamath & Ors.                             ..Petitioners
     Versus
The State of Maharashtra & Ors.                   ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.11 OF 2011

Surendrakumar K. Bajpai                           ..Petitioner
      Versus
State of Maharashtra & Anr.                       ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.29 OF 2015

Radheyshyam Mishra                                ..Petitioner
     Versus
The State of Maharashtra & Ors.                   ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.127 OF 2015

Mohd. Sehmad Hussain                              ..Petitioner
      Versus
Chief Controller of Explosives & Ors.             ..Respondents

                                                                 1 of 23




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                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.129 OF 2015

Voice of Kalika (ALM)                               ..Petitioner
      Versus
Municipal Corporation of Greater Mumbai
& Anr.                                              ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.135 OF 2015

Ashok Kumar Sitaram Pasi                            ..Petitioner
     Versus
AIR India Limited & Ors.                            ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.150 OF 2015

Rajesh Sosa                                         ..Petitioner
      Versus
State of Maharashtra & Ors.                         ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.155 OF 2015

Ankush @ Ankit Babanrao Naitam                      ..Petitioner
      Versus
State of Maharashtra & Ors.                         ..Respondents


                       WITH
    PUBLIC INTEREST LITIGATION (L) NO.3 OF 2016
                       WITH
         CHAMBER SUMMONS NO.135 OF 2016
                       WITH
         CHAMBER SUMMONS NO.65 OF 2016

                                                                   2 of 23




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                         WITH
              CHAMBER SUMMONS NO.129 OF 2016

Shadaab Patel                                         ..Petitioner
     Versus
The Chairman & Ors.                                   ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.27 OF 2016

Ramesh Jagannath Bhandare                             ..Petitioner
     Versus
The Municipal Corporation of Greater Bombay
& Ors.                                                ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.38 OF 2016

Shadaab Patel                                         ..Petitioner
     Versus
The State of Maharashtra & Anr.                       ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.61 OF 2016

Akhil Anil Chitre                                     ..Petitioner
      Versus
Mumbai International Airport Pvt. Ltd. & Ors.         ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.67 OF 2016

Prithviraj Maske                                      ..Petitioner
      Versus
State of Maharashtra & Ors.                           ..Respondents




                                                                     3 of 23




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                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.96 OF 2016
                      WITH
         NOTICE OF MOTION NO.80 OF 2017

Aishwarya Saxena & Ors.                           ..Petitioners
     Versus
Union of India & Ors.                             ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.98 OF 2016

Yuva Sankalp Pratishtan & Anr.                    ..Petitioners
     Versus
The State of Maharashtra & Ors.                   ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.101 OF 2016

Ramesh Jagannath Bhandare                         ..Petitioner
     Versus
The State of Maharashtra & Ors.                   ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.103 OF 2016

Mangleshwar Tripathi @ Munna Tripathi             ..Petitioner
     Versus
Union of India & Ors.                             ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.107 OF 2016

Earth & Ors.                                      ..Petitioners
      Versus
The State of Maharashtra & Ors.                   ..Respondents


                                                                 4 of 23




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                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.109 OF 2016

Ashok Kumar R. Shukla                           ..Petitioner
     Versus
The Pr. Secretary & Ors.                        ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.111 OF 2016

Balasaheb Asaram Sarate                         ..Petitioner
      Versus
Union of India
Chief Secretary & Ors.                          ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.112 OF 2016

Kanagasabapathy Sundaram Pillai                 ..Petitioner
     Versus
Union Govt. of India                            ..Respondent

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.118 OF 2016

Advait M. Sethna & Ors.                         ..Petitioners
     Versus
The Union of India & Ors.                       ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.119 OF 2016

Girni Kamgar Karmachari Niwara and
Kalyankari Sangh                                ..Petitioner
      Versus
The State of Maharashtra & Anr.                 ..Respondents


                                                               5 of 23




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                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.123 OF 2016

Anurag Jhumarmal Jain                                  ..Petitioner
     Versus
The Municipal Corporation of Greater Mumbai
& Ors.                                                 ..Respondents

                       WITH
    PUBLIC INTEREST LITIGATION (L) NO.4 OF 2017

Eric Nariman Dhatigara                                 ..Petitioner
      Versus
The State of Maharashtra & Ors.                        ..Respondents

                       WITH
    PUBLIC INTEREST LITIGATION (L) NO.9 OF 2017

Tushar Salien                                          ..Petitioner
      Versus
State of Maharashtra & Ors.                            ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.15 OF 2017

Izhar Ahmed Ansari s/o Nabbu Ansari & Ors.             ..Petitioners
      Versus
The Mumbai Port Trust & Anr.                           ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.21 OF 2017

Prabhakar Kamat & Anr.                                 ..Petitioners
     Versus
Mumbai Municipal Corporation of
Greater Mumbai & Ors.                                  ..Respondents


                                                                      6 of 23




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                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.22 OF 2017

Nitesh Mohanlal Doshi                           ..Petitioner
     Versus
The Union of India & Ors.                       ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.26 OF 2017

Sana Abbas Qureshi                              ..Petitioner
     Versus
Union of India & Ors.                           ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.28 OF 2017

Vishal Ramashray Srivastav                      ..Petitioner
      Versus
State of Maharashtra & Ors.                     ..Respondents


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.29 OF 2017

Vidya Dattatray Bal                             ..Petitioner
     Versus
The Union of India & Ors.                       ..Respondents


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.33 OF 2017

Akbar Ali Mohammed Khan                         ..Petitioner
     Versus
The Municipal Commissioner & Ors.               ..Respondents

                                                               7 of 23




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                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.35 OF 2017

Sapan Shrivastava                               ..Petitioner
     Versus
Municipal Corporation of Greater
Mumbai & Anr.                                   ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.36 OF 2017

Sunny Punamiya                                  ..Petitioner
      Versus
State of Maharashtra & Anr.                     ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.42 OF 2017

Harishchandra Bhaskar Panchal                   ..Petitioner
     Versus
The State of Maharashtra & Ors.                 ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 52 OF 2017
                      WITH
        CHAMBER SUMMONS NO. 304 OF 2017

Jagdish Bhavani                                 ..Petitioner
      Versus
The Union of India & Ors.                       ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 61 OF 2017
Mohammad Zuber Shah                             ..Petitioner
    Versus
Municipal Corporation of Gr.
Mumbai & Ors.                                   ..Respondents

                                                               8 of 23




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                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 63 OF 2017

Nitesh Mohanlal Doshi                           ..Petitioner
     Versus
The State of Maharashtra & Ors.                 ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 69 OF 2017

Mumbai Critics Forum                            ..Petitioner
     Versus
Maharashtra National Law
University Mumbai & Ors.                        ..Respondents

                      WITH
  PUBLIC INTEREST LITIGATION (L) NO. 72 OF 2017

Tax Friends Association                         ..Petitioner
     Versus
Union of India                                  ..Respondent

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 73 OF 2017

Sharad Datta Yadav                              ..Petitioner
      Versus
State of Maharashtra & Ors.                     ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 77 OF 2017

Citizen Circle For Social Welfare
and Education                                   ..Petitioner
      Versus
The Mumbai Port Trust & Anr.                    ..Respondents

                                                               9 of 23




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                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 83 OF 2017

Mohammed Ahmed Umar Shaikh                       ..Petitioner
     Versus
The State of Maharashtra & Ors.                  ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 84 OF 2017

Mohan Prabhakar Bhide                            ..Petitioner
     Versus
Union of India & Ors.                            ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 85 OF 2017

Federation of Retail Traders Welfare
Association                                      ..Petitioner
      Versus
State of Maharashtra & Ors.                      ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO. 92 OF 2017

Bhavesh Shah                                     ..Petitioner
     Versus
The Municipal Corporation of
Greater Mumbai & Ors.                            ..Respondents

                      WITH
  PUBLIC INTEREST LITIGATION (L) NO. 100 OF 2017

Vishngara Nitin Hargovind                        ..Petitioner
     Versus

                                                               10 of 23




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The State of Maharashtra & Ors.                      ..Respondents

                      WITH
  PUBLIC INTEREST LITIGATION (L) NO. 101 OF 2017

Rajesh Prabhushankar Sharma                          ..Petitioner
      Versus
Charity Commissioner, Maharashtra & Ors.             ..Respondents

                      WITH
  PUBLIC INTEREST LITIGATION (L) NO. 102 OF 2017
                      WITH
       CHAMBER SUMMONS NO. 257 OF 2018

Ghaysuddin Nazimuddin Shaikh                         ..Petitioner
     Versus
The State of Maharashtra & Ors.                      ..Respondents

                      WITH
  PUBLIC INTEREST LITIGATION (L) NO. 118 OF 2017

Priti S. Jaiswal                                     ..Petitioner
       Versus
Omkar Realtors and Developers & Ors.                 ..Respondents

                      WITH
  PUBLIC INTEREST LITIGATION (L) NO. 120 OF 2017

Sarti Seva Sangh                                     ..Petitioner
       Versus
The State of Maharashtra & Ors.                      ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.121 OF 2017

Siddharth Rajkumar Murarka                           ..Petitioner
     Versus

                                                                   11 of 23




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Union of India & Ors.                             ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.123 OF 2017

Mohammed Kallu Ibrahim Shah                       ..Petitioner
     Versus
The State of Maharashtra & Ors.                   ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.124 OF 2017

Citizen Circle For Social Welfare and
Education Through its President                   ..Petitioner
      Versus
Union of India & Ors.                             ..Respondents

                       WITH
    PUBLIC INTEREST LITIGATION (L) NO.2 OF 2018

Pankaj Kumudchandra Phadnis                       ..Petitioner
     Versus
Union of India & Ors.                             ..Respondents

                       WITH
    PUBLIC INTEREST LITIGATION (L) NO.3 OF 2018

Sanjay M. Bhaire                                  ..Petitioner
      Versus
Municipal Commissioner & Ors.                     ..Respondents

                       WITH
    PUBLIC INTEREST LITIGATION (L) NO.4 OF 2018
                       WITH
         CHAMBER SUMMONS NO.51 OF 2018
                       WITH
       CHAMBER SUMMONS (L) NO.409 OF 2018

                                                                12 of 23




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Julio Rebeiro                                       ..Petitioner
      Versus
State of Maharashtra & Ors.                         ..Respondents

                       WITH
    PUBLIC INTEREST LITIGATION (L) NO.6 OF 2018
                       WITH
       IN PERSON APPLICATION NO.35 OF 2018

Sapan Shrivastava                                   ..Petitioner
     Versus
Executive Health Officer MCGM & Ors.                ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.14 OF 2018

Wajid Wahid Qureshi                                 ..Petitioner
     Versus
The State of Maharashtra & Ors.                     ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.16 OF 2018

Kamlakar Shenoy                                     ..Petitioner
     Versus
Ajoy Mehta Municipal Commissioner
MCGM & Anr.                                         ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.19 OF 2018

Ravindra H. Shinde                                  ..Petitioner
      Versus
State of Maharashtra & Ors.                         ..Respondents

                                   WITH

                                                                  13 of 23




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   PUBLIC INTEREST LITIGATION (L) NO.21 OF 2018
                      WITH
      IN PERSON APPLICATION NO.37 OF 2018

Imran Kasam Selot                                      ..Petitioner
      Versus
State of Maharashtra & Ors.                            ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.25 OF 2018

Action For Good Governance and
Networking In India & Anr.                             ..Petitioners
     Versus
The State of Maharashtra & Ors.                        ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.32 OF 2018

Charanjeet Chanderpal                                  ..Petitioner
     Versus
The State of Maharashtra & Ors.                        ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.33 OF 2018

Charanjeet Chanderpal                                  ..Petitioner
     Versus
The State of Maharashtra & Ors.                        ..Respondents



                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.34 OF 2018

All India Labour Welfare Sewa Sangh of Rashiyasan,
Bhuiyan & Ors.                                     ..Petitioners

                                                                     14 of 23




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    Versus
Municipal Commissioner MCGM & Ors.                ..Respondents


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.35 OF 2018

Abha Singh                                        ..Petitioner
      Versus
State of Maharashtra                              ..Respondent


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.43 OF 2018

Gajendra Bhagwan Dhumale                          ..Petitioner
     Versus
The State of Maharashtra & Ors.                   ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.46 OF 2018
                      WITH
        NOTICE OF MOTION NO.305 OF 2018
                      WITH
        CHAMBER SUMMONS NO.275 OF 2018

Binny Rocky                                       ..Petitioner
     Versus
Municipal Commissioner
Bruhan Mumbai Mahanagar Palika & Ors.             ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.47 OF 2018

Abu Obaidullah Azmi                               ..Petitioner
     Versus
Union of India & Ors.                             ..Respondents

                                                                15 of 23




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                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.55 OF 2018

Prof. Mohan Prabhakar Bhide                              ..Petitioner
      Versus
The State of Maharashtra & Ors.                          ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.62 OF 2018
                      WITH
       NOTICE OF MOTION (L) NO.507 OF 2018

Vandana M. Tiwari                                        ..Petitioner
      Versus
Indian Oil Corporation Ltd. & Ors.                       ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.63 OF 2018

Vinod Yashwant Singh                                     ..Petitioner
     Versus
The Chief Executive Officer (SRA) & Ors.                 ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.64 OF 2018

Radhakrishna Eknath Vikhe Patil & Anr.                   ..Petitioners
      Versus
State of Maharashtra                                     ..Respondent

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.68 OF 2018

Paladin Paints and Chemicals Private Limited             ..Petitioner
      Versus
Union of India & Ors.                                    ..Respondents

                                                                       16 of 23




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                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.69 OF 2018

Vijay Ratanlal Bhandari                         ..Petitioner
      Versus
State of Maharashtra & Ors.                     ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.70 OF 2018

Green Umbrella Organisation                     ..Petitioner
     Versus
Central Railway & Ors.                          ..Respondents


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.74 OF 2018

Sanjay Shirke                                   ..Petitioner
      Versus
The Union of India & Ors.                       ..Respondents


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.76 OF 2018

Rais Khaliq Shaikh                              ..Petitioner
      Versus
State of Maharashtra & Ors.                     ..Respondents


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.79 OF 2018

Pravin Velji Chheda & Ors.                      ..Petitioners
      Versus

                                                              17 of 23




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State of Maharashtra & Ors.                     ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.84 OF 2018

Dena Bank Employees Union & Anr.                ..Petitioners
     Versus
Union of India & Ors.                           ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.85 OF 2018

Maneck Davar                                    ..Petitioner
    Versus
NHPC Limited & Ors.                             ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.87 OF 2018

Rajendra Thacker                                ..Petitioner
     Versus
The State of Maharashtra & Ors.                 ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.88 OF 2018

Shabbir Abdul Shaikh                            ..Petitioner
     Versus
The State of Maharashtra & Ors.                 ..Respondents



                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.95 OF 2018

Nitin Lalchand Gupta                            ..Petitioner
      Versus

                                                              18 of 23




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The Union of India & Ors.                        ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.96 OF 2018

Sapan Shrivastava                                ..Petitioner
     Versus
Kakad Arcade & Ors.                              ..Respondents

                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.97 OF 2018

Dawari Nagar Rahivashi Samiti & Ors.             ..Petitioners
      Versus
State of Maharashtra & Ors.                      ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.102 OF 2018

Kedarnath Rahaj Aiyar & Ors.                     ..Petitioners
     Versus
Union of India & Ors.                            ..Respondents

                       WITH
   PUBLIC INTEREST LITIGATION (L) NO.105 OF 2018

Narayan Prasad Goenka                            ..Petitioner
      Versus
State of Maharashtra                             ..Respondent




                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.113 OF 2018

Kamlakar Shenoy                                  ..Petitioner

                                                               19 of 23




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      Versus
Chief Executive Officer
Maharashtra Housing and Area Dept. & Ors.               ..Respondents


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.114 OF 2018

Doctors For You                                         ..Petitioner
      Versus
State of Maharashtra & Ors.                             ..Respondents


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.118 OF 2018

Shreeprasad Madhukar Parab                              ..Petitioner
      Versus
State of Maharashtra & Anr.                             ..Respondents


                      WITH
   PUBLIC INTEREST LITIGATION (L) NO.119 OF 2018


Mohammed Ahmed Umer Shaikh                              ..Petitioner
     Versus
Executive Engineer Building Proposal & Ors.             ..Respondents

                             ....
Mr. Upay P. Warunjikar, Adv. for Petitioner in PILL/67/2010 &
PILL/107/16.
Mr. Swanand Ganoo a/w Mr. Rakesh Mandavkar i/b Mulla & Mulla &
CB & C for Petitioner in PILL/64/2018
Ms. Sonam Ghiya i/b Jhangiani Narula & Associates for Petitioner in
PILL/69/2018


                                                                      20 of 23




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Mr.Shadaab Patel, Petitioner-in-person in PILL/3/2016 &
PILL/38/2016
Mr. Neil Chettiar i/b Rakesh Agrawal for Petitioner in PILL/22/2017,
PILL/42/2017, PILL/63/2017 & PILL/43/2018.
Mr. Aditya Bhat for Petitioner in PILL/16/2018 & PILL/144/2018.
Mr. Jay Gala I/by Diamondwala & Co. for Petitioners in
PILL/102/2018.

Mr. A. A. Kumbhakoni, Advocate General a/w Mr. H.S. Venegavkar,
Addl. GP for State in PILL/36/2017.
Mr. A. A. Kumbhakoni, Advocate General a/w Mr. L.T. Satelkar, AGP
for State in PILL/79/2018.
Mr. V. A. Sonpal, Special Counsel a/w Ms. Geeta Shastri, Addl. G.P.
for State in PILL/105/2018.
Ms. P.H. Kantharia, Government Pleader for State in PILL/11/2011,
PILL/150/2015, PILL/155/2015, PILL/67/2016, PILL/124/2017,
PILL/2/2018,       PILL/4/2018,      PILL/6/2018,     PILL/21/2018,
PILL/74/2018, PILL/88/2018, PILL/97/2018, PILL/114/2018.
Mr. Abhay Patki, Addl. G. P. for State in PILL Nos.67/10, 1/11,
29/15, 85/17, 120/17, 32/18, 64/18 & 118/17.
Mr. Kedar Dighe, AGP for State in PILL Nos.3/16, 84/17 & 96/18.
Mr. Rajiv Mane, AGP for State in PILL Nos.129/15.
Ms. Geeta Shastri, Addl. G. P for State in PILL Nos.42/17, 100/17,
33/18, 87/18, 105/18 & 113/18.
Mr. Dushyant Kumar, AGP for State in PILL Nos.127/15 and 107/16.
Ms. Uma Palsuledesai, AGP for State in PILL Nos.9/17, 52/17 &
55/18.
Mr. A. L. Satelkar, AGP for State in PILL Nos.38/16, 101/16, 28/17,
79/18 & 33/17.
Mr. M. A. Sayyed, AGP for State in PILL Nos.61/16 & 101/17.
Mr. Milind More, Addl. G. P. for State in PILL Nos.96/16 & 119/16.
Mr. Himanshu Takke, AGP for State in PILL Nos.98/16, 61/17, 43/18
& 46/18.
Mr. Sukanta Karmakar, AGP for State in PILL Nos.111/16, 15/17 &
47/18.
Mr. Manish Upadhye, AGP for State in PILL Nos.4/17 & 83/17.
Mr. H. S. Venegavkar, AGP for State in PILL Nos.29/17, 14/18,

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35/18, 76/18 & 118/18.
Ms. Jyoti Chavan, AGP for State in PILL Nos.63/17, 69/17, 62/18 &
132/12.
Mr. Hemant Haryan, AGP for State in PILL Nos.73/17 & 70/18.
Mr. Amit Shastri, AGP for State in PILL Nos.102/17.
Ms. K.H. Mastakar, Adv. for MCGM in PILL/118/2016,
PILL/123/2016, PIIL/85/2017, PILL/4/2018, PILL/16/2018

Mr. Rajesh Patil, Adv. For MCGM in PILL/124/2017
Ms. Priyanka Tiwari i/b Suresh Kumar for Resp. in PILL/67/2010
Ms. P.M. Bhansali i/b G.S. Hegde for Resp. 5 & 6 in PILL/1/2011
Ms. Nazia S.A. Sheikh i/b Pradeep J. Thorat for Resp. No.8 to 11 in
PILL/29/2015
Mr. Nikhil Apte i/b Wadia Ghandy & Co. for Resp. No.1 in
PILL/61/2016
Mr. P. S. Gujar with Mr. R. V. Govilkar for Respondent No.1 in
PILL/2/2018.
Mr. D.P. Singh, Adv. For Resp. No.1,2 & 4 in PILL/127/2015
Ms. Ketki Gadkari, Adv. For Resp. No.10 in PILL/107/2016
Mr. P.A. Kabadi i/b DSK Legal for Resp. No.4 to 8 in PILL/22/2017
Mr. Nutash Kotwal i/b Veritas Legal for Resp. No.4 in PILL/63/2017
Mr. Akshay J. Kandarkar i/b Rajesh S. Datar for Resp. No.2 & 3 in
PILL/32/2018
Ms. Jainy Rughani i/b Vinod Mistry & Co. for Resp. No.7 in
PILL/34/2018
Mr. Shankar P. Thorat, Adv. For Resp. No.1 (SRA) in PILL/63/2018
Mr. J.G. Reddy, Adv. For Resp. No.4 to 6 in PILL/87/2018
Ms. Ankita Agrawal i/b DSK Legal for Applicant in CHSW/129/2016
in PILL/3/2016.
Mr. Aziz Shaikh I/by S. Mahomedhbai & Co. for Respondent No.8 in
PILL No. 33 of 2018.
Mr. Yashodeep Deshmukh I/by G. Asnani for Respondent - UOI in
PILL Nos.68/2018 & 102/2018.

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                    CORAM : PRADEEP NANDRAJOG, C.J. &
                            SMT. BHARATI DANGRE, J.

DATE : 17 th SEPTEMBER, 2019 P.C.

1. We grant Petitioners four weeks' time to remove the objections listed by the Registry. We pass peremptory orders.

2. If within four weeks the objections are not rectified, the PILs would be treated as having been rejected as not maintainable without any further orders from the Court.

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