Bombay High Court
Federation Of Retail Traders Welfare ... vs State Of Maharashtra And 7 Ors on 17 September, 2019
Author: Bharati Dangre
Bench: Pradeep Nandrajog, Bharati Dangre
(1)-PILL-67-10 & group matters.doc.
Pdp.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
PUBLIC INTEREST LITIGATION (L) NO.67 OF 2010
Mumbai Grahak Panchayat ..Petitioner
Versus
The Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.1 OF 2011
Akshata Kamath & Ors. ..Petitioners
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.11 OF 2011
Surendrakumar K. Bajpai ..Petitioner
Versus
State of Maharashtra & Anr. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.29 OF 2015
Radheyshyam Mishra ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.127 OF 2015
Mohd. Sehmad Hussain ..Petitioner
Versus
Chief Controller of Explosives & Ors. ..Respondents
1 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO.129 OF 2015
Voice of Kalika (ALM) ..Petitioner
Versus
Municipal Corporation of Greater Mumbai
& Anr. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.135 OF 2015
Ashok Kumar Sitaram Pasi ..Petitioner
Versus
AIR India Limited & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.150 OF 2015
Rajesh Sosa ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.155 OF 2015
Ankush @ Ankit Babanrao Naitam ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.3 OF 2016
WITH
CHAMBER SUMMONS NO.135 OF 2016
WITH
CHAMBER SUMMONS NO.65 OF 2016
2 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
CHAMBER SUMMONS NO.129 OF 2016
Shadaab Patel ..Petitioner
Versus
The Chairman & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.27 OF 2016
Ramesh Jagannath Bhandare ..Petitioner
Versus
The Municipal Corporation of Greater Bombay
& Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.38 OF 2016
Shadaab Patel ..Petitioner
Versus
The State of Maharashtra & Anr. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.61 OF 2016
Akhil Anil Chitre ..Petitioner
Versus
Mumbai International Airport Pvt. Ltd. & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.67 OF 2016
Prithviraj Maske ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
3 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO.96 OF 2016
WITH
NOTICE OF MOTION NO.80 OF 2017
Aishwarya Saxena & Ors. ..Petitioners
Versus
Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.98 OF 2016
Yuva Sankalp Pratishtan & Anr. ..Petitioners
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.101 OF 2016
Ramesh Jagannath Bhandare ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.103 OF 2016
Mangleshwar Tripathi @ Munna Tripathi ..Petitioner
Versus
Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.107 OF 2016
Earth & Ors. ..Petitioners
Versus
The State of Maharashtra & Ors. ..Respondents
4 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO.109 OF 2016
Ashok Kumar R. Shukla ..Petitioner
Versus
The Pr. Secretary & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.111 OF 2016
Balasaheb Asaram Sarate ..Petitioner
Versus
Union of India
Chief Secretary & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.112 OF 2016
Kanagasabapathy Sundaram Pillai ..Petitioner
Versus
Union Govt. of India ..Respondent
WITH
PUBLIC INTEREST LITIGATION (L) NO.118 OF 2016
Advait M. Sethna & Ors. ..Petitioners
Versus
The Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.119 OF 2016
Girni Kamgar Karmachari Niwara and
Kalyankari Sangh ..Petitioner
Versus
The State of Maharashtra & Anr. ..Respondents
5 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO.123 OF 2016
Anurag Jhumarmal Jain ..Petitioner
Versus
The Municipal Corporation of Greater Mumbai
& Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.4 OF 2017
Eric Nariman Dhatigara ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.9 OF 2017
Tushar Salien ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.15 OF 2017
Izhar Ahmed Ansari s/o Nabbu Ansari & Ors. ..Petitioners
Versus
The Mumbai Port Trust & Anr. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.21 OF 2017
Prabhakar Kamat & Anr. ..Petitioners
Versus
Mumbai Municipal Corporation of
Greater Mumbai & Ors. ..Respondents
6 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO.22 OF 2017
Nitesh Mohanlal Doshi ..Petitioner
Versus
The Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.26 OF 2017
Sana Abbas Qureshi ..Petitioner
Versus
Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.28 OF 2017
Vishal Ramashray Srivastav ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.29 OF 2017
Vidya Dattatray Bal ..Petitioner
Versus
The Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.33 OF 2017
Akbar Ali Mohammed Khan ..Petitioner
Versus
The Municipal Commissioner & Ors. ..Respondents
7 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO.35 OF 2017
Sapan Shrivastava ..Petitioner
Versus
Municipal Corporation of Greater
Mumbai & Anr. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.36 OF 2017
Sunny Punamiya ..Petitioner
Versus
State of Maharashtra & Anr. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.42 OF 2017
Harishchandra Bhaskar Panchal ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 52 OF 2017
WITH
CHAMBER SUMMONS NO. 304 OF 2017
Jagdish Bhavani ..Petitioner
Versus
The Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 61 OF 2017
Mohammad Zuber Shah ..Petitioner
Versus
Municipal Corporation of Gr.
Mumbai & Ors. ..Respondents
8 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO. 63 OF 2017
Nitesh Mohanlal Doshi ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 69 OF 2017
Mumbai Critics Forum ..Petitioner
Versus
Maharashtra National Law
University Mumbai & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 72 OF 2017
Tax Friends Association ..Petitioner
Versus
Union of India ..Respondent
WITH
PUBLIC INTEREST LITIGATION (L) NO. 73 OF 2017
Sharad Datta Yadav ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 77 OF 2017
Citizen Circle For Social Welfare
and Education ..Petitioner
Versus
The Mumbai Port Trust & Anr. ..Respondents
9 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO. 83 OF 2017
Mohammed Ahmed Umar Shaikh ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 84 OF 2017
Mohan Prabhakar Bhide ..Petitioner
Versus
Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 85 OF 2017
Federation of Retail Traders Welfare
Association ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 92 OF 2017
Bhavesh Shah ..Petitioner
Versus
The Municipal Corporation of
Greater Mumbai & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 100 OF 2017
Vishngara Nitin Hargovind ..Petitioner
Versus
10 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 101 OF 2017
Rajesh Prabhushankar Sharma ..Petitioner
Versus
Charity Commissioner, Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 102 OF 2017
WITH
CHAMBER SUMMONS NO. 257 OF 2018
Ghaysuddin Nazimuddin Shaikh ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 118 OF 2017
Priti S. Jaiswal ..Petitioner
Versus
Omkar Realtors and Developers & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO. 120 OF 2017
Sarti Seva Sangh ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.121 OF 2017
Siddharth Rajkumar Murarka ..Petitioner
Versus
11 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.123 OF 2017
Mohammed Kallu Ibrahim Shah ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.124 OF 2017
Citizen Circle For Social Welfare and
Education Through its President ..Petitioner
Versus
Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.2 OF 2018
Pankaj Kumudchandra Phadnis ..Petitioner
Versus
Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.3 OF 2018
Sanjay M. Bhaire ..Petitioner
Versus
Municipal Commissioner & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.4 OF 2018
WITH
CHAMBER SUMMONS NO.51 OF 2018
WITH
CHAMBER SUMMONS (L) NO.409 OF 2018
12 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
Julio Rebeiro ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.6 OF 2018
WITH
IN PERSON APPLICATION NO.35 OF 2018
Sapan Shrivastava ..Petitioner
Versus
Executive Health Officer MCGM & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.14 OF 2018
Wajid Wahid Qureshi ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.16 OF 2018
Kamlakar Shenoy ..Petitioner
Versus
Ajoy Mehta Municipal Commissioner
MCGM & Anr. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.19 OF 2018
Ravindra H. Shinde ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
13 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
PUBLIC INTEREST LITIGATION (L) NO.21 OF 2018
WITH
IN PERSON APPLICATION NO.37 OF 2018
Imran Kasam Selot ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.25 OF 2018
Action For Good Governance and
Networking In India & Anr. ..Petitioners
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.32 OF 2018
Charanjeet Chanderpal ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.33 OF 2018
Charanjeet Chanderpal ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.34 OF 2018
All India Labour Welfare Sewa Sangh of Rashiyasan,
Bhuiyan & Ors. ..Petitioners
14 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
Versus
Municipal Commissioner MCGM & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.35 OF 2018
Abha Singh ..Petitioner
Versus
State of Maharashtra ..Respondent
WITH
PUBLIC INTEREST LITIGATION (L) NO.43 OF 2018
Gajendra Bhagwan Dhumale ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.46 OF 2018
WITH
NOTICE OF MOTION NO.305 OF 2018
WITH
CHAMBER SUMMONS NO.275 OF 2018
Binny Rocky ..Petitioner
Versus
Municipal Commissioner
Bruhan Mumbai Mahanagar Palika & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.47 OF 2018
Abu Obaidullah Azmi ..Petitioner
Versus
Union of India & Ors. ..Respondents
15 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO.55 OF 2018
Prof. Mohan Prabhakar Bhide ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.62 OF 2018
WITH
NOTICE OF MOTION (L) NO.507 OF 2018
Vandana M. Tiwari ..Petitioner
Versus
Indian Oil Corporation Ltd. & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.63 OF 2018
Vinod Yashwant Singh ..Petitioner
Versus
The Chief Executive Officer (SRA) & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.64 OF 2018
Radhakrishna Eknath Vikhe Patil & Anr. ..Petitioners
Versus
State of Maharashtra ..Respondent
WITH
PUBLIC INTEREST LITIGATION (L) NO.68 OF 2018
Paladin Paints and Chemicals Private Limited ..Petitioner
Versus
Union of India & Ors. ..Respondents
16 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
WITH
PUBLIC INTEREST LITIGATION (L) NO.69 OF 2018
Vijay Ratanlal Bhandari ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.70 OF 2018
Green Umbrella Organisation ..Petitioner
Versus
Central Railway & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.74 OF 2018
Sanjay Shirke ..Petitioner
Versus
The Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.76 OF 2018
Rais Khaliq Shaikh ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.79 OF 2018
Pravin Velji Chheda & Ors. ..Petitioners
Versus
17 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.84 OF 2018
Dena Bank Employees Union & Anr. ..Petitioners
Versus
Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.85 OF 2018
Maneck Davar ..Petitioner
Versus
NHPC Limited & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.87 OF 2018
Rajendra Thacker ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.88 OF 2018
Shabbir Abdul Shaikh ..Petitioner
Versus
The State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.95 OF 2018
Nitin Lalchand Gupta ..Petitioner
Versus
18 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
The Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.96 OF 2018
Sapan Shrivastava ..Petitioner
Versus
Kakad Arcade & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.97 OF 2018
Dawari Nagar Rahivashi Samiti & Ors. ..Petitioners
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.102 OF 2018
Kedarnath Rahaj Aiyar & Ors. ..Petitioners
Versus
Union of India & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.105 OF 2018
Narayan Prasad Goenka ..Petitioner
Versus
State of Maharashtra ..Respondent
WITH
PUBLIC INTEREST LITIGATION (L) NO.113 OF 2018
Kamlakar Shenoy ..Petitioner
19 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
Versus
Chief Executive Officer
Maharashtra Housing and Area Dept. & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.114 OF 2018
Doctors For You ..Petitioner
Versus
State of Maharashtra & Ors. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.118 OF 2018
Shreeprasad Madhukar Parab ..Petitioner
Versus
State of Maharashtra & Anr. ..Respondents
WITH
PUBLIC INTEREST LITIGATION (L) NO.119 OF 2018
Mohammed Ahmed Umer Shaikh ..Petitioner
Versus
Executive Engineer Building Proposal & Ors. ..Respondents
....
Mr. Upay P. Warunjikar, Adv. for Petitioner in PILL/67/2010 &
PILL/107/16.
Mr. Swanand Ganoo a/w Mr. Rakesh Mandavkar i/b Mulla & Mulla &
CB & C for Petitioner in PILL/64/2018
Ms. Sonam Ghiya i/b Jhangiani Narula & Associates for Petitioner in
PILL/69/2018
20 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
Mr.Shadaab Patel, Petitioner-in-person in PILL/3/2016 &
PILL/38/2016
Mr. Neil Chettiar i/b Rakesh Agrawal for Petitioner in PILL/22/2017,
PILL/42/2017, PILL/63/2017 & PILL/43/2018.
Mr. Aditya Bhat for Petitioner in PILL/16/2018 & PILL/144/2018.
Mr. Jay Gala I/by Diamondwala & Co. for Petitioners in
PILL/102/2018.
Mr. A. A. Kumbhakoni, Advocate General a/w Mr. H.S. Venegavkar,
Addl. GP for State in PILL/36/2017.
Mr. A. A. Kumbhakoni, Advocate General a/w Mr. L.T. Satelkar, AGP
for State in PILL/79/2018.
Mr. V. A. Sonpal, Special Counsel a/w Ms. Geeta Shastri, Addl. G.P.
for State in PILL/105/2018.
Ms. P.H. Kantharia, Government Pleader for State in PILL/11/2011,
PILL/150/2015, PILL/155/2015, PILL/67/2016, PILL/124/2017,
PILL/2/2018, PILL/4/2018, PILL/6/2018, PILL/21/2018,
PILL/74/2018, PILL/88/2018, PILL/97/2018, PILL/114/2018.
Mr. Abhay Patki, Addl. G. P. for State in PILL Nos.67/10, 1/11,
29/15, 85/17, 120/17, 32/18, 64/18 & 118/17.
Mr. Kedar Dighe, AGP for State in PILL Nos.3/16, 84/17 & 96/18.
Mr. Rajiv Mane, AGP for State in PILL Nos.129/15.
Ms. Geeta Shastri, Addl. G. P for State in PILL Nos.42/17, 100/17,
33/18, 87/18, 105/18 & 113/18.
Mr. Dushyant Kumar, AGP for State in PILL Nos.127/15 and 107/16.
Ms. Uma Palsuledesai, AGP for State in PILL Nos.9/17, 52/17 &
55/18.
Mr. A. L. Satelkar, AGP for State in PILL Nos.38/16, 101/16, 28/17,
79/18 & 33/17.
Mr. M. A. Sayyed, AGP for State in PILL Nos.61/16 & 101/17.
Mr. Milind More, Addl. G. P. for State in PILL Nos.96/16 & 119/16.
Mr. Himanshu Takke, AGP for State in PILL Nos.98/16, 61/17, 43/18
& 46/18.
Mr. Sukanta Karmakar, AGP for State in PILL Nos.111/16, 15/17 &
47/18.
Mr. Manish Upadhye, AGP for State in PILL Nos.4/17 & 83/17.
Mr. H. S. Venegavkar, AGP for State in PILL Nos.29/17, 14/18,
21 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
35/18, 76/18 & 118/18.
Ms. Jyoti Chavan, AGP for State in PILL Nos.63/17, 69/17, 62/18 &
132/12.
Mr. Hemant Haryan, AGP for State in PILL Nos.73/17 & 70/18.
Mr. Amit Shastri, AGP for State in PILL Nos.102/17.
Ms. K.H. Mastakar, Adv. for MCGM in PILL/118/2016,
PILL/123/2016, PIIL/85/2017, PILL/4/2018, PILL/16/2018
Mr. Rajesh Patil, Adv. For MCGM in PILL/124/2017
Ms. Priyanka Tiwari i/b Suresh Kumar for Resp. in PILL/67/2010
Ms. P.M. Bhansali i/b G.S. Hegde for Resp. 5 & 6 in PILL/1/2011
Ms. Nazia S.A. Sheikh i/b Pradeep J. Thorat for Resp. No.8 to 11 in
PILL/29/2015
Mr. Nikhil Apte i/b Wadia Ghandy & Co. for Resp. No.1 in
PILL/61/2016
Mr. P. S. Gujar with Mr. R. V. Govilkar for Respondent No.1 in
PILL/2/2018.
Mr. D.P. Singh, Adv. For Resp. No.1,2 & 4 in PILL/127/2015
Ms. Ketki Gadkari, Adv. For Resp. No.10 in PILL/107/2016
Mr. P.A. Kabadi i/b DSK Legal for Resp. No.4 to 8 in PILL/22/2017
Mr. Nutash Kotwal i/b Veritas Legal for Resp. No.4 in PILL/63/2017
Mr. Akshay J. Kandarkar i/b Rajesh S. Datar for Resp. No.2 & 3 in
PILL/32/2018
Ms. Jainy Rughani i/b Vinod Mistry & Co. for Resp. No.7 in
PILL/34/2018
Mr. Shankar P. Thorat, Adv. For Resp. No.1 (SRA) in PILL/63/2018
Mr. J.G. Reddy, Adv. For Resp. No.4 to 6 in PILL/87/2018
Ms. Ankita Agrawal i/b DSK Legal for Applicant in CHSW/129/2016
in PILL/3/2016.
Mr. Aziz Shaikh I/by S. Mahomedhbai & Co. for Respondent No.8 in
PILL No. 33 of 2018.
Mr. Yashodeep Deshmukh I/by G. Asnani for Respondent - UOI in
PILL Nos.68/2018 & 102/2018.
....
22 of 23
::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::
(1)-PILL-67-10 & group matters.doc.
CORAM : PRADEEP NANDRAJOG, C.J. &
SMT. BHARATI DANGRE, J.
DATE : 17 th SEPTEMBER, 2019 P.C.
1. We grant Petitioners four weeks' time to remove the objections listed by the Registry. We pass peremptory orders.
2. If within four weeks the objections are not rectified, the PILs would be treated as having been rejected as not maintainable without any further orders from the Court.
SMT. BHARATI DANGRE, J CHIEF JUSTICE 23 of 23 ::: Uploaded on - 18/09/2019 ::: Downloaded on - 19/09/2019 00:05:53 :::