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[Cites 0, Cited by 0] [Section 56(8)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(8)(c) in The U.P. Factories Rules, 1950

(c)Every new and second hand pressure vessel or plant of thin walls to which repairs likely to affect its strength or safety have been carried out, shall be tested before use to at least, 1.5 times its maximum permissible working pressure.