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Land And Building Department Secretary vs M/S Inspiration Engineer Pvt. Ltd. on 9 October, 2018

     ITEM NO.67                                 1

                                      REGISTRAR COURT. 2               SECTION XIV

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                 BEFORE THE REGISTRAR ANIL LAXMAN PANSARE


     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 8479/2018


     LAND AND BUILDING DEPARTMENT                SECRETARY & ANR.      Petitioner(s)

                                     VERSUS
     M/S INSPIRATION ENGINEER PVT. LTD. & ORS.                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.49529/2018-CONDONATION OF DELAY
     IN FILING )

     WITH
     Diary No(s). 26444/2018 (XIV)
     (FOR ADMISSION and I.R. and IA No.107075/2018-CONDONATION OF DELAY
     IN FILING and IA No.107078/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 09-10-2018 This petition was called on for hearing today.


     For Petitioner(s)                Ms. Rachana Srivastava, AOR
                                      Ms. Monika,Adv.

                                      Mr. Uday Gupta,Adv.
                                      Ms. Shivani Lal,Adv.
                                      Mr. Rajeev Kumar Gupta,Adv.
                                      Mr. M.K. Tripathi,Adv.
                                      Mrs. Sarla Chandra, AOR

     For Respondent(s)                Mr. Uday Gupta,Adv.
                                      Ms. Shivani Lal,Adv.
                                      Mr. Rajeev Kumar Gupta,Adv.
                                      Mr. M.K. Tripathi,Adv.
                                      Mrs. Sarla Chandra, AOR

                             UPON hearing the counsel the Court made the following
Signature Not Verified
                                                O R D E R

Digitally signed by MADHU GROVER Date: 2018.10.10 09:51:09 IST Diary No. 8479/2018 Reason: Ld. Counsel for all respondents have not filed any counter affidavit despite grant of last chance. Viewed thus, the matter be processed for listing before the Hon'ble Court, under the rules.

Service of notice is complete qua respondent Nos. 1, 3 and 4 but no one has entered appearance on their behalf.

Await the return of the service of notice already issued to the respondent No.2.

List again on 7.12.2018.

ANIL LAXMAN PANSARE Registrar MG