Gauhati High Court
Union Of India vs M/S Tenzing Construction on 7 April, 2021
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/2
GAHC010008272019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.A./5/2019
UNION OF INDIA
REPRESENTED BY THE CHIEF ENGINEER PROJECT VARTAK, BORDER
ROAD ORGANISATION, C/O 99 APO
DIST SONITPUR, ASSAM 784001
VERSUS
M/S TENZING CONSTRUCTION
MAIN MARKET, DIRANG, WEST KAMENG, ARUNACHAL PRADESH 790101
Advocate for the Petitioner : MR. S C KEYAL
Advocate for the Respondent : MR. D WANGDI
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER
07.04.2021 Heard the learned counsel, Mr. A. R. Tahbider, appearing on behalf of Mr. H. Gupta, the learned CGC. Also heard the learned Senior Counsel, Mr. U. K. Nair, assisted by Mr. K. Singha, the learned counsel appearing for the respondent.
Mr. Tahbider, the learned counsel, has prayed for an adjournment.
Page No.# 2/2 Prayer is allowed.
List it on 22.04.2021.
JUDGE Comparing Assistant