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Gauhati High Court

Union Of India vs M/S Tenzing Construction on 7 April, 2021

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                                                Page No.# 1/2

GAHC010008272019




                                  THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                         Case No. : Arb.A./5/2019

              UNION OF INDIA
              REPRESENTED BY THE CHIEF ENGINEER PROJECT VARTAK, BORDER
              ROAD ORGANISATION, C/O 99 APO
              DIST SONITPUR, ASSAM 784001



              VERSUS

              M/S TENZING CONSTRUCTION
              MAIN MARKET, DIRANG, WEST KAMENG, ARUNACHAL PRADESH 790101



Advocate for the Petitioner       : MR. S C KEYAL

Advocate for the Respondent : MR. D WANGDI




                                       BEFORE
                      HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                                  ORDER

07.04.2021 Heard the learned counsel, Mr. A. R. Tahbider, appearing on behalf of Mr. H. Gupta, the learned CGC. Also heard the learned Senior Counsel, Mr. U. K. Nair, assisted by Mr. K. Singha, the learned counsel appearing for the respondent.

Mr. Tahbider, the learned counsel, has prayed for an adjournment.

Page No.# 2/2 Prayer is allowed.

List it on 22.04.2021.

JUDGE Comparing Assistant