Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 93 in The Punjab Land Revenue Act, 1887 93. Refund of purchase money on setting aside of sale. - Whenever the sale of any property is set aside, the purchaser shall be entitled to receive back his purchase-money.
