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[Cites 0, Cited by 0] [Section 86A] [Entire Act]

State of Gujarat - Subsection

Section 86A(2) in The Gujarat Industrial Relations Act, 1946

(2)The provisions of section 93 shall apply to an order under this section in the same manner as they apply to an order of the Industrial Court.][Chapter XIIA] [Chapters XIIA and XIIB were inserted by Bombay 43 of 1948, section 16.] Wage Boards