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State of Kerala - Section

Section 22 in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

22. Repeal and saving.

(1)The Kottayam Electric Supply Agency (Undertaking) Acquisition Ordinance, 1980 (2 of 1980), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.