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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Bihar - Subsection

Section 71(2)(viii) in Santhal Parganas Tenancy (Supplementary Provisions) Act, 1949

(viii)foe manner of the service of a notice under clause (a) of sub-section (2) of Section 32;