Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 462] [Entire Act] Union of India - Subsection Section 462(2) in The Companies Act, 1956 (2)The account shall be in the prescribed form, shall be made in duplicate, and shall be verified by a declaration in the prescribed form.
