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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(1) in Madhya Pradesh Vishesh Nyayalaya Niyam, 2012

(1)The following Registers may be maintained in the office of the authorised officer, namely:-
(a)Register of confiscation cases prescribed in Form
(b)Receipt register.
(c)Dispatch register.
(d)Accounts register.