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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2) in Adoption Regulations, 2017

(2)In cases of root search by older adoptees, the agencies or authorities concerned (Authorized Foreign Adoption Agency, Central Authority, Indian diplomatic mission, Authority, State Adoption Resource Agency or District Child Protection Unit or Specialized Adoption Agency), whenever contacted by any adoptee, shall facilitate his root search.