Section 2 in Canara Bank Officer Employees' (Discipline and Appeal) Regulations, 1976
2. Application.
- These Regulations shall apply to all officer employees of the bank but shall not apply to-(i)the Chairman of the bank;(ii)the Managing Director:(iii)any whole-time Director, if any;(iv)those who are in casual employment or paid from contingencies;(v)the Award staff; and(vi)the officers on contract.
