Delhi High Court - Orders
Jk Tyre And Industries Limited & Anr vs Union Of India & Ors on 5 October, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~14,15&21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8098/2022 & CM No.24590/2022
JK TYRE AND INDUSTRIES LIMITED & ANR ..... Petitioners
Through: Mr. Tarun Gulati, Sr. Adv. with
Mr. Saurabh, Mr. D.K. Rana &
Mr. Devansh Garg, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Siddharth Khatana, Adv. for R-1.
Mr. Harpreet Singh & Ms. Suhani
Mathur, Advs.
AND
+ W.P.(C) 8814/2023 & CM No.33331/2023
SHRI HIREN DESAI ..... Petitioner
Through: Mr. Tarun Gulati, Sr. Adv. with
Mr. Saurabh, Mr. D.K. Rana &
Mr. Devansh Garg, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rakesh Kumar & Mr. Sunil,
Advs. for UOI.
Mr. Harpreet Singh & Ms. Suhani
Mathur, Advs.
Ms. Sonu Bhatnagar, Ms. Monica
Benjamin & Ms. Nishta Mittal,
Advs. for R-4.
AND
+ W.P.(C) 8770/2023 & CM No.33143/2023
CEAT LIMITED ..... Petitioner
Through: Mr. Tarun Gulati, Sr. Adv. with
Mr. Saurabh, Mr. D.K. Rana &
Mr. Devansh Garg, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rakesh Kumar & Mr. Sunil,
Advs. for UOI.
Mr. Harpreet Singh & Ms. Suhani
Mathur, Advs.
Ms. Sonu Bhatnagar, Ms. Monica
Benjamin & Ms. Nishta Mittal,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/10/2023 at 21:15:01
Advs. for R-4.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 05.10.2023
1. Mr. Harpreet Singh, learned counsel appearing for the respondent Revenue states that the respondent Revenue shall adopt the same counter affidavit in W.P.(C) Nos.8814/2023 and 8770/2023 as filed in W.P.(C) No.8098/2022.
2. The learned senior counsel appearing for the petitioners seeks time to file the rejoinder, if not already filed.
3. Let the same be filed within a period of three weeks from today.
4. List on 01.03.2024.
VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 5, 2023 'gsr' This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 21:15:01