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Delhi High Court - Orders

Jk Tyre And Industries Limited & Anr vs Union Of India & Ors on 5 October, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                             $~14,15&21
                             *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +     W.P.(C) 8098/2022 & CM No.24590/2022
                                   JK TYRE AND INDUSTRIES LIMITED & ANR ..... Petitioners
                                                    Through: Mr. Tarun Gulati, Sr. Adv. with
                                                               Mr. Saurabh, Mr. D.K. Rana &
                                                               Mr. Devansh Garg, Advs.
                                                          Versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                    Through: Mr. Siddharth Khatana, Adv. for R-1.
                                                               Mr. Harpreet Singh & Ms. Suhani
                                                               Mathur, Advs.
                                                           AND
                             +     W.P.(C) 8814/2023 & CM No.33331/2023
                                   SHRI HIREN DESAI                                  ..... Petitioner
                                                    Through: Mr. Tarun Gulati, Sr. Adv. with
                                                               Mr. Saurabh, Mr. D.K. Rana &
                                                               Mr. Devansh Garg, Advs.
                                                          Versus
                                   UNION OF INDIA & ORS.                      ..... Respondents
                                                    Through: Mr. Rakesh Kumar & Mr. Sunil,
                                                               Advs. for UOI.
                                                               Mr. Harpreet Singh & Ms. Suhani
                                                               Mathur, Advs.
                                                               Ms. Sonu Bhatnagar, Ms. Monica
                                                               Benjamin & Ms. Nishta Mittal,
                                                               Advs. for R-4.
                                                           AND
                             +     W.P.(C) 8770/2023 & CM No.33143/2023
                                   CEAT LIMITED                                      ..... Petitioner
                                                    Through: Mr. Tarun Gulati, Sr. Adv. with
                                                               Mr. Saurabh, Mr. D.K. Rana &
                                                               Mr. Devansh Garg, Advs.
                                                          Versus
                                   UNION OF INDIA & ORS.                           ..... Respondents
                                                    Through: Mr. Rakesh Kumar & Mr. Sunil,
                                                               Advs. for UOI.
                                                               Mr. Harpreet Singh & Ms. Suhani
                                                               Mathur, Advs.
                                                               Ms. Sonu Bhatnagar, Ms. Monica
                                                               Benjamin & Ms. Nishta Mittal,



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 09/10/2023 at 21:15:01
                                                                                                      Advs. for R-4.
                                       CORAM:
                                       HON'BLE MR. JUSTICE VIBHU BAKHRU
                                       HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                    ORDER

% 05.10.2023

1. Mr. Harpreet Singh, learned counsel appearing for the respondent Revenue states that the respondent Revenue shall adopt the same counter affidavit in W.P.(C) Nos.8814/2023 and 8770/2023 as filed in W.P.(C) No.8098/2022.

2. The learned senior counsel appearing for the petitioners seeks time to file the rejoinder, if not already filed.

3. Let the same be filed within a period of three weeks from today.

4. List on 01.03.2024.

VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 5, 2023 'gsr' This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/10/2023 at 21:15:01