Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 7 in Registration (Andhra Pradesh Amendment) Act, 1999 7. Insertion of new Section 80-A. - After Section 80 of the principal Act, the following section shall be inserted, namely: -
