Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act] State of Telangana - Subsection Section 14(6)(i) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 (i)lease out any land vesting in them under this Act for such purposes and on such terms and conditions as may be specified by them; or