Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 334] [Entire Act]

State of Uttar Pradesh - Subsection

Section 334(4) in Uttar Pradesh Municipal Corporation Act, 1959

(4)The Municipal Commissioner may direct that any person who acts in contravention of sub-section (3) shall be removed from such building or part thereof by any police officer.