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Union of India - Section

Section 0 in Dangerous Goods (Arrival, Receipt, Transport, Handling and Storage), in Jawaharlal Nehru Port Regulations, 2007

0. = no segregation necessary unless required by the individual schedules

a = away from - minimum 3 m separation requireds = separated from - in open areas, minimum 6 m separation required in sheds or warehouses, minimum 12 m separation required unless separated by an approved fire wall
3.2Closed containers/portable tanks/closed road vehicles