Section 11(2) in Arunachal Pradesh Heritage Act, 2015
(2)Without affecting the generality of sub-section (1), such safeguards though shall apply ,but not restricted to the following land use such as conversion of land from green uses such as horticulture areas, agriculture, parks, open space, wetlands, grasslands etc. to non green use such as building, location and type of industries carrying out mining, tree felling, tourism activities ground water usages, use of plastic and other non-degradable substance hazardous substances, construction on hill slopes, discharge of effluents, soil waste disposal, noise pollution, traffic development at around or effecting heritage sites.
