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State of Tripura - Section

Section 17 in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

17. Attendance and office hours.

- The attendance of the employees in the Board office shall be regulated by the rules and practices prevalent in the offices of the State Government and the office hours in the Boards office shall correspond to those in the offices of the State Government:Provided that the President may alter the working hours of any employee for convenience of the Board's work.