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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in The Punjab Lokpal Act, 1996

(1)The Government in consultation with the [Lokpal shall appoint a Secretary and such other officers and employees as may be prescribed to assist him in the discharge of his functions (including verification and inquiries in respect of complaints) under this Act.] [words 'Presiding' omitted vide Act No. 1 of 1998.]