Section 147 in The Orissa Co-operative Societies Rules, 1965
147. Documents to be kept open to inspection.
- Every Society shall keep open for inspection by its Members free of charge at all reasonable times at its registered address -(a)a registrar of Members;(b)the list of Officers for the time being;(c)a copy of the latter audited balance-sheet of the Society;(d)the accounts of his own transaction with the Society;(e)the accounts of all the borrowers in the case of unlimited Societies.
