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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 91(1) in The Jammu and Kashmir Panchayati Raj Rules, 1996

(1)The Budget and programme of works shall be presented [in the meeting of Halqa Majli's] [Substituted vide SRO-262 dated 12-7-1999.] by the Sarpanch or in his absence by the Naib-Sarpanch.